Citation : 2023 Latest Caselaw 5438 Raj/2
Judgement Date : 29 September, 2023
[2023:RJ-JP:25848]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous II Bail Application No.
11794/2023
Monu @ Deshraj S/o Ramjilal, R/o Dhani Lalyawali
Tan Kalikhard, Post Paprda, District Dausa. (At
Present The Accused Petitioner Its Detained In
Dausa Jail)
----Petitioner
Versus
State Of Rajasthan, Through Its Pp
----Respondent
Connected With S.B. Criminal Miscellaneous II Bail Application No. 11795/2023 Lovekesh @ Lokesh S/o Shivram, Aged About 21 Years, R/o Randawa Ki Dhani, Tan Kalikhand Thana Nangal Rajawatan, District Dausa (Raj.). (At Present The Accused Petitioner Is Detained In Dausa Jail)
----Petitioner Versus State Of Rajasthan, Through Its Pp
----Respondent
For Petitioner(s) : Mr. Rishi Kumar Sharma, Adv.
For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
29/09/2023
[2023:RJ-JP:25848] (2 of 2) [CRLMB-11794/2023]
Learned counsel for petitioners prays for
withdrawal of these criminal misc. second bail
applications.
In view of above, these criminal misc. second
bail applications are dismissed as withdrawn.
(UMA SHANKER VYAS),J
DANISH USMANI /07 & 08
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