M/S. Ram Gopal Bhonrilal vs Inspector General ...
2023 Latest Caselaw 4591 Raj/2

[2023:RJ-JP:21175]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 10549/2021

M/s.    Ram      Gopal        Bhonrilal,         Through       Proprietor    Brij   Bihari
Agarwal, Having Its Office At 59, Johari Bazar, Jaipur 302003
(Rajasthan)
                                                                            ----Petitioner
                                           Versus
1.       Inspector General, Directorate Of Rajasthan Prisons,
         Having Its Office At Ghat Gate, Agra Road, Jaipur
         (Rajasthan)
2.       Superintendent, Directorate Of Rajasthan Prisons, Having
         Its Office At Ghat Gate, Agra Road, Jaipur (Rajasthan)
3.       Superintendent, Central Jail, Jaipur, Ghat Gate, Agra
         Road, Jaipur (Rajasthan)
4.       M/s Kishore Traders, Through Proprietor Sonia Gupta W/o
         Rajesh Gupta, Office At A-490, Malviya Nagar, Jaipur.
5.       M/s     Ram          Kishor        Sita      Ram,        Through      Proprietor
         Satyanaryan Gupta, Office At Bha-3, Surajpol, Anaj-
         Mandi, Jaipur.
                                                                        ----Respondents

For Petitioner(s) : Mr. Yash Sharma Mr. Aman Lodha For Respondent(s) : Mr. Prahlad Sharma Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

05/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:21175] (2 of 2) [CW-10549/2021]

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /172

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