Kalal Jagdish vs State Of Rajasthan ...
2023 Latest Caselaw 8136 Raj

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15554/2023

1. Kalal Jagdish S/o Bhura Ram, Aged About 37 Years, At Present Working At Chc, Sojat Road, District Pali, Rajasthan.

2. Vinod Kumar S/o Kalu Ram, Aged About 33 Years, At Present Working At Chc Anadara, Block Revdar, District Sirohi.

3. Gulfan S/o Nathu Khan, Aged About 30 Years, At Present Working At Chc, Jaitaran, Block Jaitaran, Beawar.

4. Pradeep Kumar S/o Satyaveer Singh, Aged About 34 Years, At Present Working At Phc Tathwadi, Block Khetadi, Neem Ka Thana, District Sikar.

5. Narendra Khatana S/o Ramswaroop Khatana, Aged About 29 Years, At Present Working At Phc Gothada, Block Khetadi, Neem Ka Thana, District Sikar.

6. Ashok Kumar S/o Harna Ram Saini, Aged About 24 Years, At Present Working At Phc Mandri, Block Khetadi, Neem Ka Thana, District Sikar.

7. Sunita Devi D/o Bug Lal, Aged About 33 Years, At Present Working At Phc Charawas, Block Khetadi, Neem Ka Thana, District Sikar.

8. Satyaveer S/o Samundra Singh, Aged About 31 Years, At Present Working At Phd Dada Fatehpur, Block Khetadi, Neem Ka Thana, District Sikar.

9. Sunil Kumar S/o Mahendra Singh, Aged About 24 Years, At Present Working At Phc Gaurir, Block Khetadi, Neem Ka Thana, District Sikar.

10. Pratibha Verma D/o Girdhari Lal, Aged About 30 Years, At Present Working At Phc Mehada Jatuwas, Block Khetadi, Neem Ka Thana, District Sikar.

11. Sandip Kumar S/o Laxman Singh, Aged About 36 Years, At Present Working At Phc Dalepura, Block Khetadi, Neem Ka Thana, District Sikar.

12. Ashok Kumar S/o Ram Singh, Aged About 31 Years, At Present Working At Phc Dalepura, Block Khetadi, Neem Ka Thana, District Sikar.

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13. Jitendra Kumar S/o Chotu Ram, Aged About 34 Years, At Present Working At Phc Rasulpur, Block Khetadi, Neem Ka Thana, District Sikar.

14. Rameshwar Lal S/o Banshidhar, Aged About 34 Years, At Present Working At Phc Kankriya, Block Khetadi, Neem Ka Thana, District Sikar.

15. Damodar Prasad S/o Kailash Chandra, Aged About 32 Years, At Present Working At Phc Sefraguwar, Block Khetadi, Neem Ka Thana, District Sikar.

16. Kailash Chandra Saini S/o Geega Ram Saini, Aged About 44 Years, At Present Working At Chc Udaipurwati, District Sikar.

17. Mahendra Kumar Saini S/o Phool Chand Saini, Aged About 39 Years, At Present Working At Chc, Udaipurwati, District Sikar.

18. Gajendra Singh S/o Dalpat Singh, Aged About 23 Years, At Present Working At Phc Bhuti, Block Ahore, District Jalore.

19. Pramod Singh S/o Vijay Singh, Aged About 30 Years, At Present Working At Phc Paota, Block Ahore District Jalore.

20. Jaitaram S/o Kevaram, Aged About 26 Years, At Present Working At Phc Kori Dhwecha, Block Bagoda, District Jalore.

21. Bhajan Lal S/o Bhagirath Ram, Aged About 30 Years, At Present Working At Phc Punasa, Block Bhinmal, District Jalore.

22. Obaram S/o Jivaram, Aged About 25 Years, At Present Working At Phc Sewadi, Block Bagoda, District Jalore.

23. Vishana Ram S/o Teja Ram, Aged About 29 Years, At Present Working At Phc Ghana, Block Ahore, District Jalore.

24. Narendra Singh Jodh S/o Uday Singh Jodha, Aged About 26 Years, At Present Working At Phc Bhawrani, Block Ahore, District Jalore.

25. Bhaira Ram S/o Dala Ram, Aged About 34 Years, At Present Working At Phc Bhorda, Block Ahore, District Jalore.

26. Parveen Kumar S/o Bhoparaj Singh, Aged About 33 Years,

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At Present Working At Phc Harji Block Ahore, District Jalore.

27. Gajendra Singh S/o Ram Singh, Aged About 29 Years, At Present Working At Phc Ghana, Block Ahore, District Jalore.

28. Narpat Kumar S/o Ravata Ram, Aged About 25 Years, At Present Working At Phc Padarli, Block Ahore, District Jalore.

29. Goma Ram S/o Deda Ram, Aged About 24 Years, At Present Working At Phc Sirana, Block Sayla, District Jalore.

30. Koshal Singh S/o Ram Singh, Aged About 29 Years, At Present Working At Phc, Baggad, Block Bhim, District Rajsamand.

31. Suresh Kumar S/o Ram Lal, Aged About 32 Years, At Present Working At Phc Diver, Block Bhim, District Rajsamand.

32. Surendra Singh S/o Heera Singh, Aged About 27 Years, At Present Working At Phc Jassakheda, Bhim, District Rajsamand.

33. Shailesh Singh S/o Mohan Singh, Aged About 33 Years, At Present Working At Phc, Piplinagar, Block Bhim, District Rajsamand.

34. Govind Kumar S/o Balu Ram, Aged About 22 Years, At Present Working At Phc Shroth, Block Bhim, District Rajsamand.

35. Lalit Kumar S/o Mohan Lal, Aged About 23 Years, At Present Working At Phc Ajitgarh, Block Bhim, District Rajsamand.

36. Yuvraj Singh S/o Bhupendra Singh, Aged About 22 Years, At Present Working At Chc Bhim, Block Bhim, District Rajsamand.

37. Ashok Kumar S/o Mohan Lal, Aged About 43 Years, At Present Working At Chc, Kelwa, District Rajsamand.

----Petitioners Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

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2. Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

3. Joint Secretary, Finance (Budget) Department, Government Of Rajasthan, Jaipur.

4. Director (Non Gazetted), Department Of Medical And Health Service, Government Of Rajasthan, Jaipur.

5. Director, (Public Health) Medical And Health Service, Government Of Rajasthan, Jaipur.

6. Additional Director, Medical And Health Service, Government Of Rajasthan, Jaipur.

7. Nodal Officer, Mnjy, Medical And Health Service, Government Of Rajasthan, Jaipur.

8. Nodal Officer, Mnjy, Medical And Health Service, Government Of Rajasthan, Jaipur.

9. Rajathan Medical Service Corpotation Limites (Rmsc), Department Of Medical And Health Service, Swasthya Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its Managing Director.

10. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.

11. Chief Executive Officer, State Health Assurance Agency, Jaipur.

12. Principal Medical Officer, Neem Ka Thana.

13. Chief Medical And Health Officer, Neem Ka Thana.

14. Rajasthan Medical Relief Society, Neem Ka Thana., Through Secretary, District Neem Ka Thana.

15. Principal Medical Officer, Pali.

16. Chief Medical And Health Officer, Pali.

17. Rajasthan Medical Relief Society, Pali, Through Secretary, District Pali.

18. Principal Medical Officer, Beawar.

19. Chief Medical And Health Officer, Beawar.

20. Rajasthan Medical Relief Society, Beawar, Through Secretary, District Beawar.

21. Principal Medical Officer, Sikar.

22. Chief Medical And Health Officer, Sikar.

23. Rajasthan Medical Relief Society, Sikar, Through

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Secretary, District Sikar.

24. Principal Medical Officer, Jalore.

25. Chief Medical And Health Officer, Jalore.

26. Rajasthan Medical Relief Society, Jalore, Through Secretary, District Jalore.

27. Principal Medical Officer, Rajsamand.

28. Chief Medical And Health Officer, Rajsamand.

29. Rajasthan Medical Relief Society, Rajsamand, Through Secretary, District Rajsamand.

----Respondents

For Petitioner(s) : Mr. Shree Kant Verma

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/10/2023

1. Petitioners' grievance is that they were working on contract

basis under the respondents and they are apprehending

disengagement of their services.

2. Learned counsel for the petitioners submits that the petitioners

would feel satisfied if the respondents are directed to consider

their representation (which they would be filing) in light of the

judgment dated 19.01.2021 passed by this Court in the case of

Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors. (S.B.Civil

Writ Petition No.7273/2020) and also in light of circular dated

02.09.2020.

3. The present writ petition is, therefore, disposed of with the

direction to the petitioners to file a representation while enclosing

photostat copy of the judgment in the case of Jai Prakash Ghanchi

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(supra) and photostat copy of the circular dated 02.09.2020 within

a period of four weeks from today.

4. In case, representation is so addressed, the competent

authority shall do the needful, in accordance with law, preferably

within a period of eight weeks from receipt thereof.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. The stay application also stands disposed of accordingly.

7. The order has been passed based on the submissions made in

the petition, the respondents would be free to examine the

veracity of the submissions made in the petition and only in case,

the averments made therein are found to be correct, the petitioner

would be entitled to the relief.

(VINIT KUMAR MATHUR),J 104-Anil Singh/-

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