Balbhadra Meena S/O Shri Prahlad ... vs State Of Rajasthan ...
2023 Latest Caselaw 6322 Raj/2

                                   [2023:RJ-JP:31668]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3485/2019

                                   Balbhadra Meena S/o Shri Prahlad Meena, R/o
                                   Narayanpur Tatwada Tehsil Gangapurcity, District
                                   Sawaimadhopur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Smt. Priyanka Bai Meena W/o Balbhadra
                                          Meena, D/o Shri Lakhanlal, R/o Ekat, Ps
                                          Sapotara, District Karauli, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Pushpendra Pandey, Adv.

                                   For                      : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)              P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

30/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition with liberty

to file afresh if such an occasion arises in future.

In view of above, the criminal misc. petition is

dismissed as withdrawn with liberty as aforesaid.

(UMA SHANKER VYAS),J

DANISH USMANI /862

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