Savitri Wife Of Late Roop Narayan ... vs State Bank Of India ...
2023 Latest Caselaw 6292 Raj/2

                                   [2023:RJ-JP:30917]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 20179/2018

                                   Savitri Wife Of Late Roop Narayan Sharma, Aged About 79
                                   Years, R/o Lodlya Ki Gali, Ward No.13, Uniara District Tonk
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State Bank Of India, Regional Business Office Mantown
                                            Sawaimadhopur Through Its Assistant Manager
                                   2.       State Bank Of India, Branch Office Uniasra District Tonk
                                            Through Its Branch Manager
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Atma Ram Meena For Respondent(s) : Mr. Rajeev K. Kaushik

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

20/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /301

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