Mahesh S/O Ramchand Jangir B/C ... vs State Of Rajasthan ...
2023 Latest Caselaw 6216 Raj/2

                                   [2023:RJ-JP:30773]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               4810/2019

                                   Mahesh S/o Ramchand Jangir, Aged About 53 Years,
                                   R/o Ward No.22, Chirawa, District Jhunjhunu, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Urmila D/o Late Satyanarayan, W/o Mahesh,
                                          Aged About 43 Years,                    R/o       Ward No.22,
                                          Chirawa District Jhunjhunu, Raj.
                                                                                      ----Respondents

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

19/10/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /632

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