Arjun Singh vs Shri S K Agarwal And Ors ...
2023 Latest Caselaw 6161 Raj/2

                                   [2023:RJ-JP:30311]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil Contempt Petition No. 548/2017
                                                                               In
                                                        S.B. Civil Writ Petition No.4335/2008

                                    Arjun Singh S/o Shri Bhuda Ram, aged about 63 years, R/o
                                    Village Post Jhigar Chhoti, District Sikar Raj.
                                                                                                         ----Petitioner
                                                                           Versus
                                    1.         Shri S.k. Agarwal The Deputy                      Secretary,   Transport
                                               Department Secretariat, Jaipur
                                    2.         Shri Rajesh Yadav, Managing Director, Rajasthan State
                                               Road Transport Corporation, Jaipur.
                                    3.         Shri Babulal Goyal, Executive Director Administration,
                                               Rajasthan State Road Transport Corporation, Jaipur.
                                    4.         Shri Rakesh Rajoria General Manager Administration,
                                               Rajasthan State Road Transport Corporation Jaipur.
                                    5.         Shri Kalyan Sahai Meena, Chief Manager, Rajasthan State
                                               Road Transport Corporation Sikar.
                                    6.         State of Rajasthan through Principal Secretary, Rajasthan
                                               State road Transport Corporation, Govt. Secretariat,
                                               Jaipur.
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Girdhari Singh Chouhan for Mr. Amit Singh Shekhawat For Respondent(s) : Mr. Nitin Sinsinwar

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

18/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/75

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