Dr Puneet Singhal And Ors vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 6134 Raj/2

[2023:RJ-JP:29856]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            4475/2015

1. Dr. Puneet Singhal S/o Satish Chand,
2. Satish Chand S/o Ganpat,
3. Smt. Shashi W/o Satish Chand,
4. Saurabh S/o Satish Chand,
5. Hariom S/o Ganpat,
(All resident of Agrawal Colony, Warehouse Road,
Bayana, District Bharatpur (Rajasthan))
6. Rakesh S/o Ramnath, Resident of Sriram Colony,
Badi, District Dholpur (Rajasthan)
7. Badri Prasad S/o Munna Lal, Resident of Sector
49, Noida (U.P.).
                                         ----Accused-Petitioners
                                Versus
1. State of Rajasthan through P.P.
                                                     ----Respondent

2. Vishnu Kumar Mittal S/o Hukum Chand Mittal, Resident of Station Road, Bayana, Police Station Bayana, District Bharatpur (Rajasthan)

----Complainant-Respondent

For Petitioner(s) : Mr. Gaurav Gupta, Adv.

For                      : Mr. Ganesh Saini, P.P.
Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

17/10/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

[2023:RJ-JP:29856] (2 of 2) [CRLMP-4475/2015]

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /449

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