Mustafa Ali S/O Sultan Mirza vs State Of Rajasthan ...
2023 Latest Caselaw 6126 Raj/2

[2023:RJ-JP:29858]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

        S.B. Criminal Writ Petition No. 764/2019

1.     Mustafa Ali S/o Sultan Mirza, Aged About 62
       Years, R/o Meer Ji Colony Jaipur
2.     Miss Maroof Sultana D/o Sultan Mirza, Aged
       About 62 Years, R/o Meer Ji Colony Jaipur
3.     Miss Maroof Jahan D/o Sultan Mirza, Aged
       About 72 Years, R/o Meer Ji Colony Jaipur
4.     Irfan Ali S/o Sultan Mirza, Aged About 70
       Years, R/o Meer Ji Colony Jaipur
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through Its Secretary
       Department Of Home Secretariat Building
       Jaipur
2.     Sp (Hq) Jaipur Metro, Police Commissionerate
       Jaipur City Jaipur
3.     Mahila Police Station Manak Chowk, Jaipur
       Metro (North-2) Jaipur Metro Jaipur Through
       Its Sho.
4.     Smt. Roshan Ara W/o Mustfa Ali D/o Iqbal
       Ahmed, Presently Residing At B-533 Sanjay
       Nagar Bhatta Basti Shastri Nagar Jaipur Raj.
                                                   ----Respondents

For Petitioner(s) : Mr. Mustafa Ali, petitioner (present in person) For : Mr. Ganesh Saini, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

17/10/2023

[2023:RJ-JP:29858] (2 of 2) [CRLW-764/2019]

The accused-petitioner (present in person)

prays for withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /378

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