Kanhaiya Lal Mali S/O Shri Teja ... vs Chairman, Housing Board ...
2023 Latest Caselaw 6071 Raj/2

                                   [2023:RJ-JP:29715]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11351/2019

                                   Kanhaiya Lal Mali S/o Shri Teja Mali, Aged About 40 Years, R/o
                                   S.b.i. Godam Ke Pass, Kalu Patel Ke Dhani, Tehsil Niwai, District
                                   Tonk.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       Chairman, Housing Board, Head Office Jyoti Nagar, Jaipur.
                                   2.       Aavasiya Abhiyanta Khand-12, Sector-4, Indra Gandhi
                                            Nagar, Jagatpura, Jaipur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Kailash Chandra Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

16/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /49

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