Sanskar Pvt Industrial Training ... vs State Technical Edu Dept Ors ...
2023 Latest Caselaw 5991 Raj/2

                                   [2023:RJ-JP:29127]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1035/2017
                                   1.       Sanskar Pvt. Industrial Training Institute, Running By
                                            Sanskar Vidya Mandir Shiksha Samiti Regist, Near Bundi
                                            Road Railway Crossing, Ishwar Nagar, Keshorai Patan Raj.
                                   2.       Sanskar Pvt. Industrial Training Institute, Running By
                                            Sanskar Vidya Mandir Shiksha Samiti Regist, Behind Mbd
                                            Government College, Banswara Road, Kushalgarh, District
                                            Banswara Raj.
                                                                                                      ----Petitioners
                                                                       Versus
                                   1.       State Of Rajasthan Through Principal Secretary, Technical
                                            Education, State Of Rajasthan, Jaipur
                                   2.       Director, Technical Education, Rajasthan, W-6, Residency
                                            Road, Jodhpur-342001
                                   3.       Directorate General Of Employment And Training D.g.e.t.
                                            Ministry Of Labour And Employment, Govt. Of, Shram
                                            Shakti Bhawan, Rafi Marg, New Delhi
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Jai Prakash Gupta For Respondent(s) : Mr. Manu Bhargava, G.C.

Mr. Hari Kishan Saini, DGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order 13/10/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /498

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