Smt Ravinder Kaur Urf Reeta vs Jag Mohan Singh ...
2023 Latest Caselaw 5957 Raj/2

                                   [2023:RJ-JP:28977]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 16001/2016

                                   Smt. Ravinder Kaur @ Reeta Daughter Of Shri Baldev Singh Wife
                                   Of    Shri    Balvinder   Singh,      Multan       Nagar,         Near    Gurudwara,
                                   Divakari, Alwar, Presently Residing At Shop No. G-23, Main
                                   Market, Multan Nagar, Divakari, Tehsil And District Alwar
                                                                                                            ----Petitioner
                                                                        Versus
                                   Jag Mohan Singh Son Of Shri Sant Singh, 568, Multan Nagar,
                                   Divakari, Tehsil And District Alwar
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /79

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