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Akash Saxena S/O Sh. Alok Saxena vs Vice Chancellor, Rajasthan ...
2023 Latest Caselaw 5933 Raj/2

Citation : 2023 Latest Caselaw 5933 Raj/2
Judgement Date : 12 October, 2023

Rajasthan High Court
Akash Saxena S/O Sh. Alok Saxena vs Vice Chancellor, Rajasthan ... on 12 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:28968]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12308/2019

                                   Akash Saxena S/o Sh. Alok Saxena, Aged About 28 Years, R/o
                                   22, Private Bus Stand Colony, Gangapur City, Sawai Madhopur,
                                   Rajasthan.
                                                                                                          ----Petitioner
                                                                        Versus
                                   1.       Vice Chancellor, Rajasthan Technical University, Kota.
                                   2.       Registrar, Rajasthan Technical University, Kota.
                                   3.       Controllor     Of       Examinations,            Rajasthan        Technical
                                            University, Kota.
                                   4.       Jagannath      Gupta         Institute        Of         Engineering   And
                                            Technology, Sitapura Industrial Area, Jaipur, Rajasthan.
                                                                                                       ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

No one has put in appearance on behalf of the petitioner in

the second round also.

Therefore, the present writ petition is dismissed for non-

prosecution.

Since the main petition has been dismissed for non-

prosecution, all other pending application/s, if any, also stand

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /50

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