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Jecrc University vs Bank Of India (2023:Rj-Jp:28850)
2023 Latest Caselaw 5928 Raj/2

Citation : 2023 Latest Caselaw 5928 Raj/2
Judgement Date : 12 October, 2023

Rajasthan High Court
Jecrc University vs Bank Of India (2023:Rj-Jp:28850) on 12 October, 2023
Bench: Ganesh Ram Meena
[2023:RJ-JP:28850]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 5293/2020

1.       Jecrc       University,       Plot       No.       Is-2036     To     2039,
         Ramchandrapura, Vidhani, Sitapura Extension Jaipur-
         303905 (Rajasthan), Through Its Registrar Shri S.l.
         Agrawal.
2.       National       Society       For      Engineering          Research    And
         Development, Having Its Office At-25, Sri Rampura
         Colony, Civil Lines, Jaipur Through Its Secretary Shri S.l.
         Agrawal.
                                                                      ----Petitioners
                                       Versus
1.       Bank Of India, Ground Floor, Laxmi Complex, M.i. Road,
         Jaipur Through Its Branch Manager.
2.       Shri Kailash Kant Mishra, Asst. General Manager, Bank Of
         India, Ground Floor, Laxmi Complex, M.i. Road, Jaipur.
3.       State Bank Of India, Branch- Sms Highway Branch,
         Jaipur, Through Its Branch Manager.
4.       Corporation Bank, Branch- Bhawani Singh Road, Jaipur,
         Through Its Branch Manager.
5.       Bank Of Baroda, Branch- Panch Batti, M.i. Road, Jaipur,
         Through Its Branch Manager.
6.       The Collector (Stamps), Jaipur Circle-1, Collectorate
         Campus, Bani Park, Jaipur.
                                                                    ----Respondents

For Petitioner(s) : Mr. Jaideep Malik for Mr. Javed Khan For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

12/10/2023

Counsel appearing for the petitioners seeks permission to

withdraw the present writ petition.

Permission as sought for is allowed.

[2023:RJ-JP:28850] (2 of 2) [CW-5293/2020]

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /88

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