M/S Bali Transport Company vs Shri N.C. Goyal Chief Secretary ...
2023 Latest Caselaw 5915 Raj/2

                                   [2023:RJ-JP:28912]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Application No. 39/2019

                                                                               In

                                                   S.B. Civil Contempt Petition No.162/2018

                                                                              In

                                                        S.B. Civil Writ Petition No.7074/2007

                                   M/s Bali Transport Company, 57 Madho Behari Ji Ka Mandir
                                   Sansar Chandra Road Jaipur Through Partner Satish Jain S/o
                                   Shri Jagmendra Lal Jain, 57, Madho Behari Ji Ka Mandir Sansar
                                   Chandra Road Jaipur
                                                                                                        ----Petitioner
                                                                           Versus
                                   1.         Shri N.C. Goyal Chief Secretary, Govt. Of Raj. Secretariat
                                              Jaipur
                                   2.         Shri Vaibhav Galariya Commissioner Jaipur Development
                                              Authority, Jaipur
                                   3.         Shri Indra Kumar Chaddha President Jaipur Transport
                                              Operators Association, F-19 Transport Nagar Jaipur
                                   4.         State Of Rajasthan Through Chief Secretary, Govt. Of Raj.
                                              Secretariat Jaipur
                                                                                      ----Respondents/Contemnors

For Petitioner(s) : Mr. Ishwar Lal Jain For Respondent(s) : Mr. Dharma Ram for Mr. Amit Kuri

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order 12/10/2023

Learned counsel for the applicant submits that this misc.

application is rendered infructuous.

The same is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/59

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