Shree Somvanshi Haihay vs Rakesh Kumar Sharma Ors ...
2023 Latest Caselaw 5903 Raj/2

[2023:RJ-JP:28507]

         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                     BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 5717/2014

Shree Somvanshi Haihay) Kshatriya Shabha, alwar through its

president Sri Omprakash Hada S/o Late Shri Khilluram hada r/o

Behidn New Boarding Road No.2, Alwar, Office- Swami Dayanand

Marg, in front of Purjan Vihar Alwar Raj.
                                                                           ----Petitioner
                                           Versus
      1. Rakesh Kumar Sharma                  @ Bittu Advocate election officer,
        shree somvanshi haihay kshatriya sabha, alwar, in front of
        purjan vihar, swami dayanand marg, alwar
      2. Master      pyarelal        somvanshi           S/o      Shri    kishan    singh
        somvanshi, aged about 70 years, r/o outside delhi darwaza
        alwar.
      3. Yogesh chand s/o shri narayan lal r./o A-84, Ashok Vihar,
        Alwar
      4. Somvanshi haihay Kshatriya sabha, alwar in front of purjan
        vihar, swami dayanad marg, alwar through miniter Harish
        Jayaswal
                                                                         ----Respondent

For Petitioner(s) : Mr. Alok Chaturvedi For Respondent(s) : Mr. Mohit Gupta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:28507] (2 of 2) [CW-5717/2014]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /93

Powered by TCPDF (www.tcpdf.org)