M/S Saraswati Gas Service vs A V Suresh (2023:Rj-Jp:28714)
2023 Latest Caselaw 5895 Raj/2

                                   [2023:RJ-JP:28714]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 126/2014

                                                                            In

                                                    S.B. Civil Writ Petition No.21282/2013

                                    M/s Saraswati Gas Service, Shop No.80-81, New Sanganer Road,
                                    Sanganer, Jaipur through one of its Partner Shri Saheb Singh S/o
                                    of Late Shri Kamal Singh, aged about 75 years, R/o 113/34,
                                    Kumbha Marg, Pratap Nagar, Jaipur (Raj.)
                                                                                                     ----Petitioner
                                                                        Versus
                                    A V Suresh, Senior Regional Manager, Hindustan Petroleum
                                    Corporation Ltd. LPG Regional Office, D-7, Lal Bahadur Nagar
                                    (E), JLN Marg, Malviya Nagar, Jaipur
                                                                                      ----Respondent-Contemnor

For Petitioner(s) : Mr. Pankaj Sharma for Mr. Deepak Asopa For Respondent(s) : Ms. Suruchi Kasliwal

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/10/2023

Learned counsel for the petitioner submits that this contempt

petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/60

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