Ramesh Kumar S/O Late Dr. Ramdas vs Mahindra And Mahindra Financial ...
2023 Latest Caselaw 5826 Raj/2

                                   [2023:RJ-JP:28303]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3577/2020

                                   Ramesh Kumar S/o Late Dr. Ramdas, M/s Kumar
                                   Silka Sand Supplier, Kutti Mohalla, Jurhera Road,
                                   Kaman, Tehsil Kaman, Dist Bharatpur.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     Mahindra And Mahindra Financial Services
                                          Limited, Branch Office In Front Of Lohagarh
                                          Stadium Jaswant Nagar, Bharatpur Through
                                          Power         Of   Attorney        Holder         Anil   Sharma
                                          Manager.
                                   2.     State Of Rajasthan, Through Pp
                                                                                      ----Respondents

For Petitioner(s) : Mr. Umang Jain, Adv. For : Mr. Sher Singh Mahala, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /480

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