Salim Kha S/O Shri Sajjad Kha vs State Of Rajasthan ...
2023 Latest Caselaw 5825 Raj/2

                                   [2023:RJ-JP:28381]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3579/2020

                                   Salim Kha S/o Shri Sajjad Kha, Aged About 42
                                   Years, R/o Village Ranoli, Teshil Piplu Ps Piplu, Dist
                                   Tonk, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   State Of Rajasthan, Through Pp
                                                                                        ----Respondent

For Petitioner(s) : Mr. Virendra Yadav, Adv., with Mr. Manish Kumar Saini, Adv. For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, assisted by Mr. Sher Singh Mahala, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

10/10/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /481

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