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Abdul Hameed S/O Sh. Ishab vs Nagar Palika Tijara District ...
2023 Latest Caselaw 5783 Raj/2

Citation : 2023 Latest Caselaw 5783 Raj/2
Judgement Date : 9 October, 2023

Rajasthan High Court
Abdul Hameed S/O Sh. Ishab vs Nagar Palika Tijara District ... on 9 October, 2023
Bench: Ganesh Ram Meena
                                   [2023:RJ-JP:28007]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8732/2019

                                   Abdul Hameed S/o Sh. Ishab, Aged About 51 Years, R/o
                                   Surajmukhi Road, Ward No. 15, Tijara District Alwar (Raj.)
                                                                                                         ----Petitioner
                                                                       Versus
                                   1.       Nagar Palika Tijara District Alwar, Through Its Chairman.
                                   2.       Nagar Palika Tijara District Alwar, Through Its Executive
                                            Officer.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Varendra Kumar Bakshi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

09/10/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition with liberty to avail appropriate remedy

available to the petitioner.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /37

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