M/S Padam Singh vs State Local Self Dep Ors ...
2023 Latest Caselaw 5735 Raj/2

[2023:RJ-JP:27558]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 12688/2016

M/s Padam Singh, Proprietor Padam Singh S/o Shri Dhan Singh,
B-73, Jamuna Nagar, Path No. 8, Sodala, Jaipur Raj.
                                                                           ----Petitioner
                                           Versus
1.       State Of Rajasthan Through The Principal Secretary To
         Government,              Local      Self      Department,        Government,
         Government Secretariat, Jaipur Raj.
2.       Director, Local Self Department, Near Raj Mahal Palace,
         Jaipur Raj.
3.       Commissioner, Jaipur Nagar Nigam, Lal Kothi, Jaipur Raj.
4.       Deputy Commissioner Garage, Jaipur Nagar Nigam, Lal
         Kothi, Jaipur Raj.
5.       Executive Engineer Garage, Jaipur Nagar Nigam, Lal
         Kothi, Jaipur Raj.
6.       M/s Raghuraj Earthmovers C/o Commissioner, Jaipur
         Nagar Nigam, Lal Kothi, Jaipur Raj.
7.       M/s Prahlad Yadav C/o Commissioner, Jaipur Nagar
         Nigam, Lal Kothi, Jaipur Raj.
                                                                        ----Respondents

For Petitioner(s) : Mr. Ankit Kumar For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

07/10/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

[2023:RJ-JP:27558] (2 of 2) [CW-12688/2016]

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /128

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