Dinesh Kumar Singh And Ors vs Mr Shrimat Pandey And Others ...
2023 Latest Caselaw 5527 Raj/2

[2023:RJ-JP:26672]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 16/2016
                                            In
                     S.B. Civil Writ Petition No.2467/2007

1.       Dinesh Kumar Singh S/o Late Shir Harish Chand Singh,
         aged 36 years, Teacher, Panchayat Samiti Jawaja, District
         Ajmer
2.       Balwant Singh S/o Roop Singh, aged 34 years, Teacher,
         Panchayat Samiti Jawaja, District Ajmer.
3.       Dharmendra Singh S/o Shri Mukand Singh, aged 35
         years, Teacher Panchayat Samiti Sawar, District Ajmer.
4.       Kushal Singh Panwar S/o Late Shri Devi Singh Panwar,
         aged 44 years, Teacher, Panchayat Samiti Jawaja, District
         Ajmer
5.       Prithiviraj Singh S/o Late Shri Kishan Singh Bhati, aged
         38 years,Teacher Panchayat Samiti Jawaja, District Ajmer.
6.       Poonam Singh Chouhan S/o Late Shri Koop Singh, aged
         39 years, Teacher Panchayat Samiti Jawaja, District
         Ajmer.
7.       Rajendra Sharma S/o Shri Kishanlal, aged 37 years,
         Teacher Panchayat Samiti Jawaja, District Ajmer.
                                                                       ----Petitioners
                                        Versus
1.       Mr. Shreemat Pandey, Principal Secretary To The Govt,
         Department, Of Rural Development And Panchayati Raj
         Govt Of Raj, Secretariat, Jaipur-302005.
2.       Mr. Babu Lal Meena, Director, Department Of Elementary
         Education Directorate, Raj Bikaner 334001.
3.       Ms. Vijay Singh Rawat, Vikas Adhikari, Panchayat Samiti
         Jawaja District Ajmer 305922
4.       Mr. Tarachand Jatav, Vikas Adhikari, Panchayat Samiti
         Masuda, District Ajmer 305623
5.       Mr. Gautam Ram Choudhary Vikas Adhikari, Panchayat
         Samiti Pisangan, District Ajmer 305204
                                                                     ----Respondents

For Petitioner(s) : Mr. Ashish Saksena For Respondent(s) : Mr. C.L. Saini, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

04/10/2023

[2023:RJ-JP:26672] (2 of 2) [CCP-16/2016]

Learned counsel for the respondents submits that the order

dated 12.11.2013 has been complied with.

Learned counsel for the petitioners does not dispute the

aforesaid statement.

In view thereof, this contempt petition is dismissed. Pending

application also stands disposed of.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/77

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