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Jai Narain Vyas University, ... vs Rajeev Verma ...
2023 Latest Caselaw 9207 Raj

Citation : 2023 Latest Caselaw 9207 Raj
Judgement Date : 7 November, 2023

Rajasthan High Court - Jodhpur
Jai Narain Vyas University, ... vs Rajeev Verma ... on 7 November, 2023
Bench: Arun Bhansali, Rajendra Prakash Soni

[2023:RJ-JD:38511-DB]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 578/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellants Versus Oma Ram S/o Shri Baksa Ram, Aged About 31 Years, R/o Kakadavo Ki Dhani, Nanan, District Jodhpur, Rajasthan.

----Respondent Connected with D.B. Spl. Appl. Writ No. 579/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Fatta Ram S/o Shri Kesa Ram, Aged About 45 Years, R/o Plot No. 247, Mamta Nagar, Village Jhalamand, District Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 605/2023

1. Jai Narayan Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Taj Mohammad S/o Shri Mojuddin Khan, Aged About 53 Years, R/o Kayamakhani Ka Bas, Near Masjid, Maderna Colony, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 621/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

[2023:RJ-JD:38511-DB] (2 of 7) [SAW-578/2023]

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Jethu Singh Rathore S/o Bhanwar Singh, Aged About 31 Years, Plot No.36, Saketpuram, Pal, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 704/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Sumer Kumar Chouhan S/o Shri Prema Ram Chouhan, Aged About 30 Years, House No. 115 Jawahar Colony, Residency Road, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 585/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Narendra Singh S/o Shri Madan Singh, Aged About 32 Years, R/o House No. 1/14, Staff Quarters, Sector 4, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 586/2023

Jai Narain Vyas University, Jodhpur Through Its Registrar.

----Appellant Versus Arjun Kumar Prajapat S/o Late Shri Jeevraj Prajapat, Aged About 55 Years, R/o Maina Bhawan, Near Kumhar Temple,

[2023:RJ-JD:38511-DB] (3 of 7) [SAW-578/2023]

Sardarpura, 1St B Road, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 587/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Madhu Singh Bhati S/o Ganpat Singh, Aged About 28 Years, R/o Guda Road, Jhalamand Data House, Bakhatawar Singh Ji, Hanuman Dhadi, Jhalamand, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 590/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Rajeev Sankhla S/o Late Shri Suresh Kumar Sankhla, Aged About 34 Years, Nagori Gate, Vishan Pura, Inside Sakhla Bhawan, Jodhpur.

----Respondent

D.B. Spl. Appl. Writ No. 593/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Narendra S/o Shri Ram Chandra, Aged About 33 Years, R/o Plot No. A-222, Bapu Nagar, Jhalamand Circle, District Jodhpur, Rajasthan.

----Respondent

[2023:RJ-JD:38511-DB] (4 of 7) [SAW-578/2023]

D.B. Spl. Appl. Writ No. 594/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Satish Badgujar S/o Prem Singh, Aged About 32 Years, Rajdadiji Ka Nohra, Ummaid Chowk, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 597/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar, Jai Narain Vyas University, Jodhpur, Rajasthan

2. The Registrar, Jai Narain Vyas University, Jodhpur, Rajasthan.

3. The Head Of Department (Hod), Department Of Business, Finance And Economics, Faculty Of Commerce And Management Studies, Jai Narain Vyas University, Jodhpur, Rajasthan.

----Appellant Versus Dharmpal Singh Shekhawat S/o Shri Kishore Singh Shekhawat, Aged About 55 Years, R/o 172, New Bjs Colony, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 600/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Mahaveer Prasad Rao S/o Shri Ladulal, Aged About 34 Years, R/o 66, Hospital Area, Amdala, District Bhilwara, Rajasthan.

[2023:RJ-JD:38511-DB] (5 of 7) [SAW-578/2023]

----Respondent

D.B. Spl. Appl. Writ No. 637/2023

Jai Narain Vyas University, Jodhpur Through Its Registrar.

----Appellant Versus Ramesh Kumar S/o Shri Jota Ram, Aged About 35 Years, R/o 114, Jawahar Colony, Near Sardar Club, Residency Road, Ratanada, District Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 683/2023

Jai Narain Vyas University, Jodhpur, Through Its Registrar.

----Appellant Versus Sajid Ali S/o Insaf Ali, Aged About 30 Years, Plot No.248, Barkatulah Colony, Behind Raja Motors, Pratap Nagar, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 710/2023

1. Jai Narain Vyas University, Jodhpur Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Shankar Singh S/o Shri Girdhari Singh, Aged About 42 Years, 69 Janta Colony, Basni First Phase, District Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 721/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants

[2023:RJ-JD:38511-DB] (6 of 7) [SAW-578/2023]

Versus Narpat S/o Shri Panna Lal Ji, Aged About 41 Years, R/o Plot No. B-7, Bapu Nagar, Near Dangi School, Village Jhalamand, District Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 725/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Rajeev Verma S/o Jamna Das Verma, Aged About 45 Years, R/ o Plot No C-66 Second Extension, Kamla Nehru Nagar, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 819/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Himanshu S/o Shri Banshi Lal, Aged About 31 Years, R/o Plot No. 172, Balaji Mandir Road, Bank Colony, Masoriya, Jodhpur, Rajasthan.

----Respondent

D.B. Spl. Appl. Writ No. 823/2023

1. Jai Narain Vyas University, Jodhpur, Through Its Registrar.

2. The Registrar, Jai Narain Vyas University, Jodhpur.

----Appellants Versus Suresh Panwar S/o Mohan Lal Ji Panwar, Aged About 45 Years,

[2023:RJ-JD:38511-DB] (7 of 7) [SAW-578/2023]

Naiyon Ka Bar, Veer Mohalla, Jodhpur, Rajasthan.

                                                                                                        ----Respondent


                                   For Appellant(s)             :     Ms. Manasvi Choudhary for
                                                                      Mr. D.S. Beniwal
                                   For Respondent(s)            :



HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Order

07/11/2023

1. It is submitted by the counsel for the appellants that issue

raised in the present appeals stands covered by the judgment

passed in Jai Narain Vyas University, Jodhpur, Vs. Rajendra

Kumar : D.B. Special Appeal Writ No.640/2023 decided on

02.11.2023, which has been followed in Jai Narain Vyas

University, Jodhpur & Anr. Vs. Ajaher Mohammad in D.B. Spl.

Appl. Writ No.610/2023 decided on 06.11.2023, wherein the

appeals filed by the University have been dismissed.

2. In view of the submissions made, the present appeals are

also dismissed in the light of order in the case of Rajendra Kumar

(supra) & Ajaher Mohammed (supra).

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J

S-1-20-Payal/-

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