Mukesh Kumar vs The State Of Rajasthan ...
2023 Latest Caselaw 9173 Raj

[2023:RJ-JD:38135]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 46/2019

Mukesh Kumar S/o Sohan Lal Dudwal, Aged About 27 Years, V And P Parewadi, Via Dankoli, Tehsil Kuchaman, Dist. Nagaur.

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Department Of Home Affairs, Government Of Rajasthan, Secretariat, Jaipur (Raj)

2. The Director General Of Police, Police Headquarters, Jaipur (Raj).

3. The Inspector General Of Police (Recruitment), Police Headquarters, Jaipur.

4. The Superintendent Of Police, Kota.

----Respondents

For Petitioner(s) : Mr. V.R. Choudhary For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Mr. Abhimanyu Singh Rathore

HON'BLE MR. JUSTICE AVNEESH JHINGAN Order 06/11/2023

1. This petition was filed seeking directions to re-conduct the

physical test of the petitioner for appointment of Constable

General from Kota City in non-Tribal Sub Plan (non-TSP).

2. Learned counsel for the parties at ad idem that the matter is

covered against the petitioner by the judgment passed by Hon'ble

the Division Bench of this Court in D.B. Special Appeal Writ No.

124/2019; State of Rajasthan & Ors. Vs. Revat Ram

Meghwal & Ors decided on 31.07.2019.

3. In view of the above, the writ petition is dismissed.

(AVNEESH JHINGAN),J 220-miteshC/-

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