Samsu S/O Shri Kamla vs State Of Rajasthan (2023:Rj-Jp:36136)
2023 Latest Caselaw 6594 Raj/2

Rajasthan High Court

Samsu S/O Shri Kamla vs State Of Rajasthan (2023:Rj-Jp:36136) on 24 November, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:36136]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Criminal Writ Petition No. 459/2022

                                    Samsu S/o Shri Kamla, R/o Vill. Ganvdi, Police Station Jurhara,
                                    Distt. Bharatpur (Raj.) (At Present Confined In Central Jail
                                    Sewar, Bharatpur)
                                    Through His Son- Barkat S/o Shri Samsu Aged About 39 Years,
                                    R/o Vill. Ganvdi, P.s. Jurhara, Distt. Bharatpur (Raj.)
                                                                                                        ----Petitioner
                                                                        Versus
                                    1.      State Of Rajasthan, Through The Secretary, Department
                                            Of Home, Govt. Secretariat, Jaipur.
                                    2.      The Director General Of Prisons, Directorate Prison,
                                            Rajasthan, Jaipur.
                                    3.      The Superintendent, Central Jail Sewar, Bharatpur.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

24/11/2023

Learned counsel for the petitioner wants to withdraw this

criminal writ petition.

The criminal writ petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/972

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