Ram Singh vs State Of Rajasthan
2023 Latest Caselaw 5125 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 17953/2022

Ram Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hardik Gautam

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

23/05/2023

The matter comes up for consideration of application (1/23)

seeking early listing of the writ petition.

Taking into consideration the fact that the Registry has

already fixed the next date in the matter as 7.7.2023, no case for

early listing of the writ petition is made out.

Hence, the aforesaid application is dismissed.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

41-msrathore/-

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