Lrs Of Mangilal vs Smt. Tija Bai (2023/Rjjd/016294)
2023 Latest Caselaw 5002 Raj

[2023/RJJD/016294]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4066/2021

1. Lrs Of Mangilal, S/o Dungaji -

2. Sukhiya Devi W/o Late Mangilal, Aged About 34 Years, B/ c Seervi, R/o Bera Nokhada Near River Of Indira Colony , Distt. Pali

3. Sohanlal S/o Late Mangilal, Aged About 34 Years, B/c Seervi, R/o Bera Nokhada Near River Of Indira Colony , Distt. Pali

4. Babulal S/o Late Mangilal, Aged About 38 Years, B/c Seervi, R/o Bera Nokhada Near River Of Indira Colony , Distt. Pali

5. Smt. Vidhya D/o Late Mangilal, Aged About 36 Years, W/o Mukesh , B/c Seervi R/o Danaram Seervi Master , Near Nimbada Samesar , Distt. Pali

----Petitioners Versus

1. Smt. Tija Bai W/o Jeeva Ji, B/c Seervi , R/o B-14 Veer Durgadas Nagar , Pali

2. Ganesh S/o Jeeva Ji, B/c Seervi , R/o B-14 Veer Durgadas Nagar , Pali

3. Kanhayalal S/o Jeeva Ji, B/c Seervi , R/o B-14 Veer Durgadas Nagar , Pali

4. Pemaram S/o Jeeva Ji, B/c Seervi , R/o B-14 Veer Durgadas Nagar , Pali

----Respondents

For Petitioner(s) : Mr. Narendra Singh A. Rajpurohit

HON'BLE DR. JUSTICE NUPUR BHATI

Order

19/05/2023

An application IA No.01/23 has been preferred on behalf of

counsel for the petitioners with a prayer for extension of interim

order dated 10.3.2021.

[2023/RJJD/016294] (2 of 2) [CW-4066/2021]

A perusal of the interim order dated 10.3.2021 makes it

clear that the same was not absolute.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299. The interim

order dated 10.3.2021 is extended for a further period of six

months or till the disposal of the suit whichever is earlier.

The application for extension of interim order is disposed of.

(DR. NUPUR BHATI),J 128-Sanjay/-

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