Regional Provident Fund ... vs Kl Garg
2023 Latest Caselaw 4661 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 639/2020

Regional Provident Fund Commissioner

----Petitioner Versus K.L. Garg & Ors.

                                                                                                      ----Respondents


                                   For Petitioner(s)           :     Mr. M.R. Pareek
                                   For Respondent(s)           :     -



                                                          JUSTICE DINESH MEHTA

                                                                          Order

                                   15/05/2023

1. Mr. Pareek, learned counsel for the petitioner submits that

the petitioner has moved an application for dispensing with filing

certified copy of the judgment.

2. List this case after dealing with the above referred

application.

(DINESH MEHTA),J 131-Ramesh/-

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