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National Insurance Co. Ltd vs Ajit Bhai Lalwani
2023 Latest Caselaw 4660 Raj

Citation : 2023 Latest Caselaw 4660 Raj
Judgement Date : 15 May, 2023

Rajasthan High Court - Jodhpur
National Insurance Co. Ltd vs Ajit Bhai Lalwani on 15 May, 2023
Bench: Pushpendra Singh Bhati

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10027/2022

1. National Insurance Co. Ltd., Manager, Branch Manager, Branch Office Banswara (Raj.)

2. National Insurance Co. Ltd., Divisional Manager, Divisional Office At Udaipur. Both Petitioners Through Authorized Signatory At Sun Tower, 3Rd And 5Th Floor, Pal Road, Jodhpur.

----Petitioners Versus Ajit Bhai Lalwani S/o Panna Lal Lalwani, Aged About 65 Years, By Caste Jain, R/o Ratitalai, Banswara, Dist. Banswara.

----Respondent

For Petitioner(s) : Mr. S.R. Paliwal

HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order

15/05/2023

Heard.

Issue notice to the respondent, returnable within four weeks.

In the meanwhile, effect and operation of the judgment and

award dated 04.05.2022 passed by learned Permanent Lok Adalat,

Banswara in Case No.02/2017 shall remain stayed.

(DR.PUSHPENDRA SINGH BHATI),J 17-Zeeshan

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