Iqbal Singh vs Rajasthan University Of Health ...
2023 Latest Caselaw 4440 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17263/2021

Iqbal Singh

----Petitioner Versus Rajasthan University Of Health Science

----Respondent

For Petitioner(s) : Mr. Dixit Panwar For Respondent(s) : Mr. Aidan Choudhary

HON'BLE DR. JUSTICE NUPUR BHATI

Order

10/05/2023

1. Learned counsel for the petitioner submits that the

controversy involved in this writ petition is squarely covered by

the judgment dated 31.07.2020 passed by a Co-ordinate Bench of

this Court passed in S.B. Civil Writ Petition No.10298/2019

(Fauran Singh Vs. Rajasthan University of Health Sciences and

Anr).

2. Learned counsel for the respondent seeks some time to

argue the matter.

3. List the matter in the next week, as prayed.

(DR.NUPUR BHATI),J Surabhii-124/-

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