Ratan Prakash And Ors vs Dr.Basanti Lal And Ors
2023 Latest Caselaw 4339 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 120/2007

Ratan Prakash And Ors.

----Appellants Versus Dr.basanti Lal And Ors.

----Respondents

For Appellant(s) : Mr. Prashant Tatia For Respondent(s) : Mr. Anil Bissa Ms. Pratyushi Mehta

HON'BLE MS. JUSTICE REKHA BORANA

Order

09/05/2023

An application for early hearing has been preferred on behalf

of respondent-State.

A perusal of the impugned judgment and decree shows that

no order has been passed against the respondent-State against

which it can said to be aggrieved.

In view of the same, no case for early hearing is made out.

The application is therefore, rejected.

(REKHA BORANA),J 30-T.Singh/-

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