Citation : 2023 Latest Caselaw 4069 Raj
Judgement Date : 4 May, 2023
[2023/RJJD/013491]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 6122/2023
1. Bhagwan Singh S/o Amb Singh, Aged About 40 Years, House No. 708, Ashapurna I-Phase Near Old Reliance Petrol Pump Pal Road, Jodhpur Raj. At Present Posting Mahatma Gandhi Govt. School Pal (Eng. Med.) District Jodhpur.
2. Akhilesh Singh S/o Mool Singh, Aged About 35 Years, H.no. 21, Sahadev Nagar, Niwaru Road, Jotwara, District Jaipur, Raj. At Present Posting Mahatma Gandhi Govt. School (Eng. Med.) New Vidhyadhar Nagar, Jhotwara City, Jaipur.
3. Ashok Kumar Sharma S/o Ram Kishan Sharma, Aged About 38 Years, H.no. 443 Ghar Road (Shiv Mandir Ke Pass) Dooni, Tehsil Dooni, District Tonk, Raj. At Present Posting Gss School Jamdoli, Block Niwai District Tonk.
4. Mukesh Ramawat S/o Jetha Ram, Aged About 44 Years, Near Sbi Bank, Vpo Udairamsar, District Bikaner, Raj. At Present Posting Mahatma Gandhi Govt. School Biramsar, Nokha, Bikaner.
5. Shiksha Devi D/o Harish Chander, Aged About 35 Years, G-88, Mini Sachivalya Civil Line, Hanumangarh Junction, Raj. At Present Posting Saheed Chamkaur Singh Gsss Dabli Rathan.
6. Asif Khan S/o Latif Khan, Aged About 40 Years, Near Purani Sabji Mandi Sojat Road, District Pali, Raj. At Present Posting Mahatma Gandhi Govt. School Kharchi (Marwar Junction), Pali.
7. Kiran Joshi D/o Ratan Lal Joshi, Aged About 36 Years, 36 Sanwariya Colony Kumbhanagar, District Chittorgarh, Raj. At Present Posting Swami Vivekanand Govt. Model School Bhadesar, Chittorgarh.
8. Devendra Kumar Meena S/o Rameshwar Meena, Aged About 37 Years, Village Tisaya Via Siswali, Tehsil Mangrol, District Baran, Raj. At Present Posting Gsss Balakeda Anta, Baran.
9. Ravindra Singh Shekhawat S/o Ratan Singh Shekhawat, Aged About 36 Years, 123 Laxman Nagar C Nandari, Jodhpur, Raj. At Present Posting Ramdan Hundiya Gsss
[2023/RJJD/013491] (2 of 5) [CW-6122/2023]
Mokalsar, Block Siwana, District Barmer.
10. Dwarika Prasad Gadiya S/o Shiv Lal Gadiya, Aged About 43 Years, Vpo Banakiya Kalan, Vaya Singhpur, Tehsil Kapasan, District Chittorgarh, Raj. At Present Posting Gsss Singhpur, Block Kapasan, District Chittorgarh.
11. Sukhchain Singh S/o Ajayab Singh, Aged About 35 Years, Village 3 Llp, Post Ramsara Jakhran, Tehsil Suratgarh, District Ganganagar, Raj. At Present Posing Mahatama Gandhi Govt. School Nai Mandi Gharsana, District Sri Ganganagar.
12. Balveer Singh Jat S/o Morpal Jat, Aged About 40 Years, Village Phusoda, Post Dhanoli, Tehsil And District Sawai Madhopur, Raj. At Present Posting Swami Vivekanand Govt. Model School Soorwal, District Sawai Madhopur.
13. Shyoji Ram Meena S/o Moti Shankar Meena, Aged About 38 Years, Village Uransi, Post Gudhasadawaritya, Tehsil Nainwa, District Bundi, Raj. At Present Posting Gsss Dagariya, K. Patan District Bundi.
14. Manish Kumar Sharma S/o Purushottam Sharma, Aged About 36 Years, Behind Charbhuja Temple, Ladholiya Para, District Bundi, Raj. At Present Posting Gsss Dablana, Block Hindoli, District Bundi.
15. Jyoti Kumar S/o Poonam Chand, Aged About 40 Years, Village And Post Bhudol, Via Gagvana, Dist. Ajmer, Raj. At Present Posting Gsss Dhasook, Block Arain, District Ajmer.
16. Rajendra Jakhar S/o Ramdev Jakhar, Aged About 31 Years, Village Farrod, Tehsil Jayal, District Nagaur, Raj. At Present Posting Gsss Anandpur Kalu (Jaitaran), District Pali.
17. Mrigendra Singh Chawra S/o Madan Singh Chawra, Aged About 34 Years, 1-E-20 Jawahar Nagar Housing Board, Bundi, District Bundi, Raj. At Present Posting Gsss Khathar Near Roadways Bus Stand Khatkar, District Bundi.
18. Rakesh Kumar Joshi S/o Manohar Lal Joshi, Aged About 41 Years, Vpo Lasada, Tehsil Garhi, District Banswara, Raj. At Present Posting Gsss Metvala, Block Garhi, District Banswara.
19. Rajender Kumar Bishnoi S/o Sahab Ram Bishnoi, Aged
[2023/RJJD/013491] (3 of 5) [CW-6122/2023]
About 44 Years, Village Thirajwala, Post Likhmisar, Tehsil Pilibangan, District Hanumangarh, Raj. At Present Posting Mahatma Gandhi Govt. School Govindpur, District Jaipur.
20. Krishan Govind Sharma S/o Dinesh Kumar Shastri, Aged About 37 Years, Ward No. 10, Tehsil Indragarh, District Bundi, Raj. At Present Posting Gsss, Mayaja, Block K. Patan, District Bundi.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner, Rajasthan.
4. The Joint Director (School Education), Jodhpur, Division Jodhpur, Rajasthan.
5. The Joint Director (School Education), Division Jaipur, Rajasthan.
6. The Joint Director (School Education), Bikaner, Division Bikaner, Rajasthan.
7. The Joint Director (School Education), Churu, Division Churu, Rajasthan.
8. The Joint Director (School Education), Pali, Division Pali, Rajasthan.
9. The Joint Director (School Education), Udaipur, Division Udaipur, Rajasthan.
10. The Joint Director (School Education), Kota, Division Kota, Rajasthan.
11. The Joint Director (School Education), Ajmer, Division Ajmer, Rajasthan.
12. The District Education Officer (Secondary First), Education Office, Jodhpur, Rajasthan.
13. The District Education Officer (Secondary First), Education Office, Jaipur, Rajasthan.
14. The District Education Officer (Secondary First), Education
[2023/RJJD/013491] (4 of 5) [CW-6122/2023]
Office, Tonk, Rajasthan.
15. The District Education Officer (Secondary First), Education Office, Bikaner, Rajasthan.
16. The District Education Officer (Secondary First), Education Office, Jhunjhunu, Rajasthan.
17. The District Education Officer (Secondary First), Education Office, Pali, Rajasthan.
18. The District Education Officer (Secondary First), Education Office, Chittorgarh, Rajasthan.
19. The District Education Officer (Secondary First), Education Office, Barmer, Rajasthan.
20. The District Education Officer (Secondary First), Education Office, Barmer, Rajasthan.
21. The District Education Officer (Secondary First), Education Office, Sri Ganganagar, Rajasthan.
22. The District Education Officer (Secondary First), Education Office, Sawai Madhopur, Rajasthan.
23. The District Education Officer (Secondary First), Education Office, Bundi, Rajasthan.
24. The District Education Officer (Secondary First), Education Office, Ajmer, Rajasthan.
25. The District Education Officer (Secondary First), Education Office, Banswara, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Tanwar Singh Rathore.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
04/05/2023
Learned counsel for the petitioners submits that the issue
involved in the present writ petition is covered by the Coordinate
Bench decision dated 14.03.2019 rendered in the case of Ashok
[2023/RJJD/013491] (5 of 5) [CW-6122/2023]
Kumar sharma vs. State of Rajasthan & Ors. (SB Civil Writ Petition
No.15411/2018) and in the case of Dhanraj Meena vs. State of
Rajasthan & Ors. (SB Civil Writ Petition No.12846/2017), decided
on 15.01.2018.
In view of the aforesaid, the present writ petition is also
allowed in terms of the judgments rendered in the case of Ashok
Kumar Sharma (supra) and Dhanraj Meena (supra) and it is
directed that the respondents while dealing with the case of the
petitioner pertaining to his pay fixation etc. would follow the
provisions of Rules of 24 & 26 of the RSR as per law.
The order has been passed on the submissions made in the
petition, the respondents would be free to examine the veracity of
the submissions made in the petition and only in case, the
averments made therein are found to be correct, the petitioner
would be entitled to the relief.
The stay application is also disposed of.
(VINIT KUMAR MATHUR),J 80-AnilSingh/-
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