Mohammed Rafiq vs Shri P K Goyal And Others
2023 Latest Caselaw 2848 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Contempt Petition No. 1475/2014

                                    Mohammed Rafiq
                                                                                                       ----Petitioner
                                                                        Versus
                                    Shri P K Goyal And Others
                                                                                                     ----Respondent

                                   For Petitioner(s)           :
                                   For Respondent(s)           :    Mr.   Ram   Ratan    Sharma,    Dy.

Commissioner, Zone-7, JDA present in person.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

13/03/2023

Mr. Ram Ratan Sharma, Dy. Commissioner, Zone-7, JDA

submits that encroachment by the petitioner over the subject land

was removed on 17.09.2013 oblivious by the judgment dated

16.09.2013 passed by the Appellate Tribunal, Jaipur Development

Authority, Jaipur in Appeal No.132/2013. He, therefore, prays for

dismissal of the contempt petition.

None for the petitioner even in second round. However, he is

granted an opportunity to rebut the aforesaid statement.

List on 22.03.2023 as prayed.

(MAHENDAR KUMAR GOYAL),J

N.Gandhi/140

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