Citation : 2023 Latest Caselaw 2841 Raj/2
Judgement Date : 13 March, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
654/2023
Anoop Kumar Son of Shri Anegsingh
----Petitioner
Versus
State of Rajasthan
----Respondent
For Petitioner(s) : Ms. Radha (present in person), sister of accused- petitioner For : Mr. M.K. Sheoran, P.P. Respondent(s)
HON'BLE MR. JUSTICE UMA SHANKER VYAS
Judgment / Order
13/03/2023
Learned Public Prosecutor is directed to procure
the case diary.
List after two weeks.
(UMA SHANKER VYAS),J
DANISH USMANI /36
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