Shakti Singh Son Of Late Shri ... vs Smt. Raj W/O Mahendra Lal (Retired ...
2023 Latest Caselaw 2803 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 672/2021

                                   Shakti Singh Son Of Late Shri Jainarayan
                                                                                                       ----Petitioner
                                                                        Versus
                                   Smt. Raj W/o Mahendra Lal (Retired Ips)
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mahendra Singh Yadav, petitioner present in person For Respondent(s) : Mr. Mahendra Lal

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

List this matter on 18.04.2023.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /2

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