Prithvi Singh S/O Nandlal vs State Of Rajasthan
2023 Latest Caselaw 2676 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        14712/2022

                                   Prithvi Singh S/o Nandlal
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : None Present For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA-cum-AAG, Mr. M.K. Sheoran, P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

03/03/2023

List after two weeks.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /92

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