M/S Janki Corp Limited vs Union Of India
2023 Latest Caselaw 2420 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 19114/2022

M/s Janki Corp Limited

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Rajat Arora For Respondent(s) : Mr. KK Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

22/03/2023

At the request of learned counsel for the parties, list after six

weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

58-msrathore/-

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