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Ranjeetmal Ganeshram Vyas ... vs Commissioner, Devasthan , ...
2023 Latest Caselaw 2086 Raj

Citation : 2023 Latest Caselaw 2086 Raj
Judgement Date : 3 March, 2023

Rajasthan High Court - Jodhpur
Ranjeetmal Ganeshram Vyas ... vs Commissioner, Devasthan , ... on 3 March, 2023
Bench: Nupur Bhati

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 1987/2020 Ranjeetmal Ganeshmal Vyas Dharmshala

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 404/2005

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE DR. JUSTICE NUPUR BHATI

Order

03/03/2023

An application has been preferred on behalf of the petitioners

with a prayer for extension of interim order dated 10.02.2020.

A perusal of the interim order dated 10.02.2020 makes it

clear that the same was absolute and on the said date the stay

application was disposed of.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299 the interim order

dated 10.02.2020 is extended for a further period of six months or

till the disposal of the petition whichever is earlier.

The application (No.01/2021) for extension of interim order

is disposed of.

A copy of this order be placed in each file.

(DR.NUPUR BHATI),J

52-53-/Devesh/-

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