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Union Of India And Ors vs Chola Ram Gaur
2023 Latest Caselaw 890 Raj

Citation : 2023 Latest Caselaw 890 Raj
Judgement Date : 23 January, 2023

Rajasthan High Court - Jodhpur
Union Of India And Ors vs Chola Ram Gaur on 23 January, 2023
Bench: Arun Bhansali, Ashok Kumar Jain

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 34/2020 Union Of India And Ors.

----Petitioner Versus Chola Ram Gaur

----Respondent Connected With D.B. Review Petition (Writ) No. 17/2020 Union Of India

----Petitioner Versus Champa Lal

----Respondent

For Petitioner(s) : Mr. B.P. Bohra. For Respondent(s) : Ms. Shivani Singh.

HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

23/01/2023

Learned counsel for the petitioners submits that the order

dated 06.11.2015 for which review is being sought is based on

order in Union of India & Ors. Vs. Har Govind Sharma: D.B. Civil

Writ Petition No.11709/2013, qua which judgment, the application

seeking recall has been filed and is pending.

He prays for time to produce the particulars thereof.

Further submissions have been made by counsel for the

respondent that learned counsel Mr. S.P. Singh, who appears for

the respondent has suffered fracture.

In view of the above, list these petitions on 27.02.2023.

(ASHOK KUMAR JAIN),J (ARUN BHANSALI),J 20-21-pradeep/-

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