Bhanwar Singh, S/O Shri Jeevan ... vs State Of Rajasthan
2023 Latest Caselaw 841 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 21313/2018
                                    Bhanwar Singh, S/o Shri Jeevan Singh Rathore,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr.Abhishek Sharma For Respondent(s) : Ms.Sheetal Mirdha, AAG with Mr.Prateek Singh

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 25/01/2023

The matter comes up on an application, filed by the

petitioner, whereby prayer is made to release remuneration, not

paid to the pettioner since October, 2022.

Learned Additional Advocate General - Ms.Sheetal Mirdha

submits that she is in possession of some papers from the Officer

Incharge and she will instruct the person concerned to look into

the matter and to release payment to the petitioner and as such,

she wants some time.

Learned counsel for the petitioner also submitted that this

writ petition may be decided in terms of the order dated 28 th

November, 2017 passed by this Court in the case of State of

Rajasthan & Anr. Vs. Smt. Chhoti Devi & Anr. (SB Civil Writ

Petition No.6373/1999).

Learned counsel for the respondents also wants to go

through the said judgment.

Let this case be listed on 06th February, 2023.

(ASHOK KUMAR GAUR),J Preeti Asopa /13

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