Ramswaroop Saini S/O Late Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 653 Raj/2

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

           D.B. Civil Writ Petition No. 21468/2019

1.   Ramswaroop Saini S/o Late Shri Prabhat Ram Saini, Aged
     About 43 Years, R/o Dhani Nai Dhani, Village And Post
     Chanwara, District Jhunjhunu (Raj)
2.   Jainarayan Meena S/o Shri Laduram Meena, Aged About
     31 Years, R/o Village And Post Jhar, Tehsil Bassi, District
     District Jaipur (Raj.)
3.   Ashok Kumar Saini S/o Shri Kishan Lal Saini, Aged About
     36 Years, R/o 784, Borali, Tehsil Chomu, District Jaipur.
4.   Mukesh Kumar Sharma S/o Shri Gordhan Sharma, Aged
     About 32 Years, R/o Village Pathraj Mustarka, Post
     Sunara, District Tonk (Raj.)
5.   Rajendra Kumar Dhobi S/o Shri Mahaveer Prasad, Aged
     About 36 Years, R/o Plot No. A-100, Ganga Colony, Near
     Karni Palace, Panchyawala, Jaipur.
6.   Banwari Dabodiya S/o Shri Kesar Lal, Aged About 40
     Years, R/o Near Panchayat Samiti Bhawan, Shivalya Road,
     Harijan Basti, Peeplu, District Tonk.
7.   Rakesh Kumar Namdev S/o Shri Manvishram, Aged About
     47 Years, R/o Village Mangaon, District Riva, Madhya
     Pradesh.
8.   Banshidhar Gurjar S/o Shri Hanuman Sahai Gurjar, Aged
     About 42 Years, R/o Village Bishori, Panchayat Samiti
     Nangal Tulsidas, Tehsil Jamvaramgarh, District Jaipur.
9.   Indrapal Lodha S/o Shri Bhovrilal Lodha, Aged About 34
     Years, R/o Jaisinghpura, Tehsil Chaksu, District Jaipur.

                                                               ----Petitioners

                                Versus

1.   The State of Rajasthan, Through Secretary, Department
     of Finance, Government of Rajasthan, Secretariat, Jaipur.
2.   Rajasthan High Court, Jodhpur Through Registrar General
3.   The Registrar (Administration), Rajasthan High Court,
     Jodhpur.

                                                             ----Respondents

                                                                                 (2 of 2)            [CW-21468/2019]




                                   For Petitioner(s)          :    Mr. Martand Pratap Singh, Advocate

with Mr. Vikram Singh Panwar, Advocate For Respondent(s) : Major R.P. Singh, AAG with Mr. Jaivardhan Singh Shekhawat, Advocate Ms. Pragya Seth, Advocate for Mr. Vigyan Shah, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

18/01/2023

Learned counsel for the petitioners seeks to withdraw the

petition.

Accordingly, this petition is dismissed as withdrawn.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /47

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