Narayan Dan vs The State Of Rajasthan
2023 Latest Caselaw 619 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13391/2021

Narayan Dan

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

16/01/2023

List the matter after four weeks.

(VINIT KUMAR MATHUR),J 14-Praveen/-

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