Dilip Pandya vs The Director Secondary Education
2023 Latest Caselaw 618 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17513/2021

Dilip Pandya

----Petitioner Versus The Director Secondary Education

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

16/01/2023

List the matter after a week.

(VINIT KUMAR MATHUR),J 19-Praveen/-

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