Smt. Nirmala Devi W/O Late ... vs Sahabram S/O Shri Manaram
2023 Latest Caselaw 507 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 3282/2022

                                   Smt. Nirmala Devi W/o Late Kishanlal @ Krishnalal
                                                                                                      ----Appellant
                                                                       Versus
                                   Sahabram S/o Shri Manaram
                                                                                                    ----Respondent

For Appellant(s) : Mr. Santosh Kumar Soni, Adv.

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

13/01/2023

Learned counsel for the appellant submits that the

appellant has filed other appeals arising out of the same impugned

judgment and award in which certificate copies of the same have

been filed. So, defect of the office for filing the certified copies of

the award be waived.

Ordered accordingly.

Application (I.A. No.01/2023) stands disposed of.

List along with C. M. A. Nos.3497/2022, 3220/2022 and

3667/2022.

(NARENDRA SINGH DHADDHA),J

Gourav/01

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