Mahendra Son Of Shri Shyoram @ ... vs The State Of Rajasthan
2023 Latest Caselaw 493 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 15/2023

                                   Mahendra Son Of Shri Shyoram @ Shivram
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ravindra Singh Shekhawat For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

List this matter before another Bench of which one of us

(Hon'ble Mr. Justice Pankaj Bhandari) is not a member.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /57

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