Bhupendra Singh vs State Of Rajasthan
2023 Latest Caselaw 445 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 7389/2022

Bhupendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present

For Respondent(s) : Mr. Mukesh Trivedi, PP

Mr. Harish Chandra Solanki, CI, PS Mahamandir, present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/01/2023

List on 13.1.2023.

(VIJAY BISHNOI),J

136-msrathore/-

Powered by TCPDF (www.tcpdf.org)