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Raj State Industrial Developme vs A One Leasing Pvt Ltd And Ors
2023 Latest Caselaw 2516 Raj/2

Citation : 2023 Latest Caselaw 2516 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
Raj State Industrial Developme vs A One Leasing Pvt Ltd And Ors on 28 February, 2023
Bench: Ganesh Ram Meena
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            S.B. Civil Writ Petition No. 4089/2003

Raj State Industrial Developme
                                                                  ----Petitioner
                                   Versus
A One Leasing Pvt Ltd And Ors
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 4197/2003 Raj State Industrial Developme

----Petitioner Versus Smt Bina Dalmiya And Ors

----Respondent S.B. Civil Contempt Petition No. 1317/2011 A-One Leasing Pvt Ltd And Others

----Petitioner Versus Shri Rajendra Bhanawat And Others

----Respondent S.B. Civil Contempt Petition No. 1318/2011 Smt Bina Dalmiya And Others

----Petitioner Versus Shri Rajendra Bhanawat And Others

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

S.B. Civil Writ Petition No. 4089/2003 was admitted for

hearing on 14.07.2003.

(2 of 2) [CW-4089/2003]

List this matter in hearing category alongwith the connected

matters after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /16-19

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