Zakir Husain S/O Shri Maksood Khan vs State Of Rajasthan
2023 Latest Caselaw 2486 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 21689/2019

                                   Zakir Husain S/o Shri Maksood Khan
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Zakir Husain petitioner present in person For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Akshay Sharma, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /112

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