Premlata Meena D/O Late Gopal Lal ... vs Shivraj Kodap S/O Late Gopal Lal ...
2023 Latest Caselaw 2484 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 10416/2020

                                   Premlata Meena D/o Late Gopal Lal Kodap W/o Mangilal
                                                                                                            ----Petitioner
                                                                         Versus
                                   Shivraj Kodap S/o Late Gopal Lal Kodap
                                                                                                          ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

No one has put in appearance on behalf of the parties.

I have perused the pleadings and the orders under

challenge.

Notice be issued to the respondents. Rule is made returnable

within four weeks.

In the meanwhile and till further order, status quo in regard

to land in question be maintained by the parties.

(GANESH RAM MEENA),J

ARTI SHARMA /13

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