Boduram Son Of Manguram vs State Of Rajasthan
2023 Latest Caselaw 2480 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 14197/2020

                                   Boduram Son Of Manguram
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. R.P. Singh, AAG with Mr. Hemant Kothari

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

List the matter after four weeks as jointly prayed.

(GANESH RAM MEENA),J

Sharma NK/85

Powered by TCPDF (www.tcpdf.org)